Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

State of Karnataka - Subsection

Section 112(1)(c) in Karnataka Agricultural Produce Marketing Act 1966

(c)to assist in the functioning of the market committee including in respect of programmes undertaken by the market committees for the development of markets;