Section 38(3)(i) in Andhra Pradesh (Andhra Area) Town-Planning Act, 1920
(i)The [State Government] [The words 'Provincial Government' were Substituted For the words 'local Government' by the A.O.1937 and the word 'State' was Substituted For Provincial by the A.O.1950.] may make rules to carry out the purposes of sub-section (1).