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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(b) in The West Bengal Factories Rules, 1958

(b)the cooled drinking water shall be supplied in every canteen, lunch room and rest-room and also at conveniently accessible points throughout the factory which for the purpose of [this rule] [Substituted by W. B. Factories Amendment Rules, 1991,] shall be called "Water Centers";