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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(a) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(a)for the service of summons - Order V, Rules 9 to 12, 15 to 21 and 23 to 30;