Section 41(8) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017
(8)The District Inspection Committee shall comprise of following members:(i)Member of the Board or the Committee;(ii)District Child Protection Officer as the Member Secretary;(iii)Medical Officer;(iv)one member of the civil society working in the area of child rights, care, protection and welfare;(v)one mental health expert who has experience of working with children.
