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State of Mizoram - Section

Section 63 in Mizoram Police Act, 2011

63. Officers in charge of police districts, police sub-divisions and Police Stations.

(1)Each Police District shall be under the charge of a Deputy Commissioner of Police, who may, if necessary, be assisted in the discharge of his duties by one or more Additional Deputy Commissioners of Police.
(2)Each Police Sub-Division shall be under the charge of an Assistant Commissioner of Police and each Police Station shall be under the charge of an Inspector of Police.