Himachal Pradesh High Court
Satvir Singh Alias Keshav vs . State Of H.P. on 20 April, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
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Satvir Singh alias Keshav vs. State of H.P. Cr. MP (M) No.858/2022 A 20.4.2022 Present: Mr. Sanjay Sharma, Advocate vice counsel for the petitioner.
Mr. Shiv Pal Manhans, Addl. Advocate General, Mr. Yudhbir Singh Thakur and Mr. Bhupinder Singh Thakur, Dy. Advocates General, for the respondent- State.
Notice. Mr. Bhupinder Singh Thakur, learned Deputy Advocate General, waives service of notice on behalf of the respondent-State. Let police report be filed on 11th May, 2022.
( Chander Bhusan Barowalia ) Judge 20th April, 2022 (CS) ::: Downloaded on - 20/04/2022 20:08:20 :::CIS