Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 106 in Punjab Jail Manual, 1996

106. Deputy Superintendent to regulate interviews and communications.

- It shall be the duty of the Deputy Superintendent to regulate all interviews and communications between prisoners and persons who are not prisoners and to prevent all persons who an not duly authorised in that behalf by competent authority from entering the jail premises or having any access of any kind to, or communication with, any prisoner, and to arrange that the proper officer of the jail is present during all interviews held.