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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Uttarakhand - Subsection

Section 35(1)(a) in Uttrarakhand Waqf Rules, 2017

(a)count the maximum number of first preference votes polled by a candidate, then count the maximum number of second preference votes polled by a candidate and so on and arrange the name of candidates in that order,