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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(4) in The Sikh Gurdwaras Committee Election Rules, 1959

(4)Any reference in this rule or in rule 29 to the left forefinger of an elector shall, in the case where the elector has his left forefinger missing be construed as a reference to any other finger of his left hand, and shall, in the case where all the fingers of his left hand are missing, be construed as a reference to the forefinger or any other finger of his right hand and shall in the case all his fingers of both the hands are missing be construed as a reference to such extremity of his left or right arm as he possesses.