Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 41 in The M.P. Vishwavidyalaya Adhiniyam, 1973 41. Residence of students. - Every student of the University shall reside in hall or elsewhere under such conditions as may be prescribed by the Statutes and Ordinances.
