Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 400(1)] [Section 400] [Entire Act] State of Chattisgarh - Subsection Section 400(1)(c) in The Chhattisgarh Municipal Corporation Act, 1956 (c)admit, compromise or withdraw any claim made under this Act or under any other enactment for the time being in force; and