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[Cites 0, Cited by 0] [Section 12(6)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(6)(b) in The Shree Somnath Sanskrit University Act, 2005

(b)In the event of resignation or a permanent vacancy in the office of the Vice-Chancellor until an appointment is made under sub-section (3) of this section to that office.