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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(4) in The Calcutta University Act, 1979.

(4)The Vice-Chancellor shall have the power to exercise general control and supervision over all other officers of the University and over all Teachers and employees of the University and generally over all the affairs of the University and shall decide and dispose of all appeals in disciplinary matters not provided for in section 36.