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Bombay High Court

Pavan Morarka vs The Assistant Commissioner Of ... on 10 February, 2022

Bench: K.R. Shriram, N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2145 OF 2014

 Rachna Morarka                              ....PETITIONER
            V/S
 Income-tax Officer 16(2)(1) Mumbai And Anr.
                                          ....RESPONDENT

WITH WRIT PETITION NO. 602 OF 2014 Pavan Morarka ....PETITIONER V/S The Assistant Commissioner Of Income-tax 2(3) ....RESPONDENT And Anr Mr P J Pardiwalla, Sr Advocate a / w Mr Niraj Sheth i / b Mr Atul K Jasani for the Petitioners Mr Suresh Kumar for the Respondents CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE N. J. JAMADAR, JJ DATE : 10th February, 2022 P.C. :

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