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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(2) in The Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982

(2)All other words and expressions used herein, but not defined in the Act, shall have the meanings assigned to them in the Indian Forest Act, 1927 as applied to this State, 16 of 1927.