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State of Madhya Pradesh - Section

Section 18 in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

18. [ Use of coupons. [Substituted by Notification No. 532-XXI-A (P.A.), dated 23-1-1986.]

- The rail travel coupons shall, for the journey, within the State and subject to the provisions of Section 5-A of the Act outside the State, be used for the purpose of exchanging them for passenger tickets and for payment of reservation fee, supplementary surcharge and sleeper surcharge at the booking office of the railway concerned. The railway travel coupon shall also be used, for payment reservation fee supplementary surcharge, sleeper surcharge and charges for extended journey in running train.] [Substituted by Notification No. F-4-XLVIII-87 (P.A.), dated 4-5-1987.]