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[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(4)(i) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(i)the government servant having more than two children shall not be deemed to be disqualified for promotion so long as the number of children he/she has on 1.6.2002 does not increase.