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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Punjab - Subsection

Section 123(xvii) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(xvii)the character and pattern of schemes required to be formulated by the Panchayat Samiti or the Zila Parishad, as the case may be, under section 119,120,180 and 182 has not been changed, without estimate;