Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 145] [Entire Act] State of Tripura - Subsection Section 145(f) in The Tripura Co-operative Societies Act, 1974 (f)if it is an offence under Clause (f) of that section, with fine which may extend to two hundred and fifty rupees;
