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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Meghalaya - Subsection

Section 24(ii) in Meghalaya Rural Employment Guarantee Scheme, 2006

(ii)An Information Wall shall be built in every village. One side of the Wall shall be painted with long-term information like task-wise wage rates to be adopted for the year, non-negotiables, important guidelines, shelf of works identified etc. The other side of the wall shall be updated with weekly information like work-wise number of labour working, materials procured and consumed, expenditure etc.