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Madhya Pradesh High Court

Anku @ Ankit Dangi vs The State Of Madhya Pradesh on 27 September, 2023

Author: Sunita Yadav

Bench: Sunita Yadav

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 10276 of 2023 (ANKU @ ANKIT DANGI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 27-09-2023 Shri Daya Ram Sharma - Advocate for appellant.

Shri Rohit Mishra - Public Prosecutor for State. Learned counsel for appellant seeks for and is granted two weeks time to file statement of prosecution witnesses.

List this case in the week commencing 16.10.2023.

(SUNITA YADAV) JUDGE Rohit Signature Not Verified Signed by: ALOK KUMAR Signing time: 30-09-2023 12:18:17 PM