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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1) in The M.P. Municipalities Act, 1961

(1)The Central Provinces and Berar Municipalities Act, 1922 (II of 1922), the Madhya Bharat Municipalities Act, 1954 (I of 1954), the Vindhya Pradesh Municipalities Act, 1946, and the Bhopal State Municipalities Act, 1955 (III of 1956), are hereby repealed.