Patna High Court - Orders
Chatra Devi & Ors vs Smt.Ram Sakhi Devi & Ors on 5 September, 2012
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
Patna High Court SA No.244 of 1988 (41) dt.05-09-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Second Appeal No.244 of 1988
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Chatra Devi & Ors
.... .... Appellant/s
Versus
Smt.Ram Sakhi Devi & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Tarkeshwar Prasad Verma
Mr. .
Mr. .
For the Respondent/s : Mr. Ratnesh Nandan Sinha
Mr. Purusotam Pd.
Mr. Poonam Kumari
Mr. Amit Kumar Singh
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CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
41 05-09-2012Vakalatnama filed by the learned counsel Mr. Radha Krishna Singh appearing on behalf of the appellant is accepted as the learned counsel Mr. Tarkeshwar Prasad Verma submitted that he has got no objection if Mr. Singh will appear but he will be also on the record in support of him. In view of the above submission of the learned counsel for the parties, the interlocutory application stands allowed.
S.S./- (Mungeshwar Sahoo, J)