Section 84(2) in The Calcutta Hackney-Carriage Act, 1919
(2)In each town or local area to which this Act may be extended for the word "Calcutta" in section 5, 32, 60, [and 61] [Word and figures substituted by the Government of India (Adaptation of Indian Laws) Order, 1937.], [* * *] [Word and figure repeated by Ben. Act 1 of 1939.] shall be read the name of such town or area, [* * * * *] [Words, figures and brackets omitted by the Government of India (Adaptation of Indian Laws) Order, 1937.]
