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[Cites 0, Cited by 0] [Section 25(12)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(12)(a) in Periyar University Act, 1997

(a)shall have pursued an approved course of study in University college or laboratory or in an affiliated or approved college or have been exempted therefrom in the manner prescribed and shall have passed the prescribed examinations of the University;