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Union of India - Section

Section 18 in The Legal Metrology (Government Approved Test Centre) Rules, 2013

18. Fees for applying for Government Approved Test Centre of weights or measures to be deposited.

(1)A fee of rupees ten thousand for applying Government Approved Test Centre shall be deposited in the form of demand draft and the same will be paid at the time of renewal.
(2)The same amount of fee shall also be deposited by the applicant at the time of addition of one or more weight or measure for verification in the certificate of Government Approved Test Centre.