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[Cites 0, Cited by 0] [Section 157(4)] [Section 157] [Entire Act]

State of Uttar Pradesh - Subsection

Section 157(4)(iv) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(iv)Withdrawal of moneys from Gram Fund. - All withdrawal of monies from the Gram Fund and disbursement thereof shall be made jointly by the Pradhan and the Secretary of the Gram Panchayat.