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State of Uttar Pradesh - Section

Section 9 in The U.P. Technical Education Department Non-Gazetted Technical Service Rules, 1988

9. Preferential Qualifications.

- A candidate who has:-
(i)served in the Territorial Army for a minimum period of two years, or
(ii)obtained a 'B' Certificate of National Cadet Corps, shall, other things being equal, be given preference in the matter of direct recruitment.