Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 42 in Gujarat State Council for Physiotherapy Rules, 2013 42. Time limits for speech. - The Presiding Authority may fix a reasonable time limit within which the mover, seconder and any other member shall finish his speech
