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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(2)(k) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(k)the form and the date, on or before which, the Chief Executive Officer shall prepare and submit to the Government a report of its activities during that year;