Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115B] [Entire Act] Union of India - Subsection Section 115B(i) in The Central Motor Vehicles Rules, 1989 (i)for the vehicles manufactured up to 31st March, 2000, the type approval norms equivalent to India 2000 (India Stage I)norms as applicable under these rules; and
