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State of Uttar Pradesh - Section

Section 4 in U.P. Licences for the Possession of Undenatured Spirit, Bhang and other Excisable Articles for Medicinal and Toilet Preparation Purpose Rules, 2019

4. Annual quota.

- Allotment of annual quota of undenatured spirit and Bhang shall be made by the Excise Commissioner in view of the requirement of the unit.