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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1)(ii) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(ii)Weighing and measuring instruments other than those specified in clause (i) shall be liable to seizure and detention in cases (b), (c) and (e) of the clause.