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State of Madhya Pradesh - Section

Section 12 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

12. Remittance to Treasury or Bank.

- All remittance to the Treasury or Bank shall be accompanied by challans or deposit slips in duplicate alongwith remittance register in Form XIII. The monthly or periodical statements of accounts furnished by the treasury or bank, as the case may be, shall regularly be filled and made available for audit and inspection.