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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Bihar - Subsection

Section 43(i) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(i)To the payment of any other expense, not specified in any of the preceding clauses, declared by the Senate to be the expense for the purpose of the University.