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State of Punjab - Section

Section 16 in The Statutes of the Punjabi University

16. Person to hold office so long as they continue to be members of the Authority or Body concerned.

- Notwithstanding anything contained in these Statutes, a person who holds any post in the University or is a member of any Authority or body of the University in the capacity as a member of a particular Authority or body or as the holder of a particular appointment shall hold office so long only as he continues to be a member of that particular Authority or body or the holder of that particular appointment as the case may.