Delhi High Court
Ex Nk (Ts) Suresh Kumar Dutt vs Union Of India & Ors. on 18 April, 2012
Author: Anil Kumar
Bench: Anil Kumar, Sudershan Kumar Misra
IN THE HIGH COURT OF DELHI AT NEW DELHI
WRIT PETITION(C) NO.1403/2012
EX NK (TS) SURESH KUMAR DUTT ..... Petitioner
versus
UNION OF INDIA & ORS. .... Respondents
Date of Decision: April 18, 2012
Advocates who appeared in this case:
For the Petitioner : Mr. Amar Pal, Advocate
For the Respondents : None.
CORAM:
HON'BLE MR. JUSTICE ANIL KUMAR
HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA
ANIL KUMAR,J.
Learned counsel for the petitioner, under instructions from the petitioner, who is present in Court, seeks to withdraw the writ petition to file the review petition, if permissible in law.
Dismissed as withdrawn with the liberty as prayed for in accordance with law.
ANIL KUMAR, J.
SUDERSHAN KUMAR MISRA, J.
April 18, 2012 sl WPC No.1403/2012 Page 1 of 1