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Bombay High Court

Namdev Datta Modhe And Another vs The State Of Maharashtra And Others on 13 February, 2020

Bench: S. V. Gangapurwala, Shrikant D. Kulkarni

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         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD
                           969 WRIT PETITION NO.495 OF 2020

                            RAJKUMARI ANILRAO KADAM
                                      VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                         970 WRIT PETITION NO.665 OF 2020

                      PRASHANT MANOHAR DALVE AND OTHERS
                                      VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                         971 WRIT PETITION NO.672 OF 2020

                        YAMUNA BHARAT BUWA AND OTHERS
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        972 WRIT PETITION NO.1108 OF 2020

                       UDDHAV LAXMAN GHATOL AND OTHERS
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        973 WRIT PETITION NO.1123 OF 2020

                    MAHESH LAXMNARAO TAMBALEA ND ANOTHER
                                    VERSUS
                     THE STATE OF MAHARASHTRA AND OTHERS
                                      WITH
                       974 WRIT PETITION NO.1538 OF 2020

                      SATISH ANANDRAO JADHAV AND ANOTHER
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        975 WRIT PETITION NO.1568 OF 2020

                    RAMESHWAR MADANRAO DHOPTE AND OTHERS
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        976 WRIT PETITION NO.1740 OF 2020

                    SANDHYA KISHANRAO KALYANKAR AND OTHERS
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        977 WRIT PETITION NO.1935 OF 2020

                              AJAY MUKUND UMRAJKAR
                                      VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        978 WRIT PETITION NO.1988 OF 2020

                               RAMESH BABURAO BUDHWARE
                                        VERSUS
                                                                                  Page 1 of 7


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                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        979 WRIT PETITION NO.2008 OF 2020

                           SUREKHA CHOTURAM DHAKNE
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        980 WRIT PETITION NO.2038 OF 2020

                          PUNDLIK SHRIPATRAO SANGVIKAR
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        981 WRIT PETITION NO.2046 OF 2020

                      PANKAJ TUKARAM BHANDARE AND ANOTHER
                                      VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                        WITH
                         982 WRIT PETITION NO.2103 OF 2020

                        SAPANA RAGHUNATHRAO DESHMUKH
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        983 WRIT PETITION NO.2155 OF 2020

                      SANTOSH NARAYAN GADEKAR AND OTHERS
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        984 WRIT PETITION NO.2161 OF 2020

                               AMOL SHIVAJI PATOLE
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        985 WRIT PETITION NO.2266 OF 2020

               ARCHANA SUDHAKAR WANARE AND OTHERS
                               VERSUS
THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS
                                 WITH
                  986 WRIT PETITION NO.2337 OF 2020

                          DIGAMBAR RAMCHANDRA BALATE
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        987 WRIT PETITION NO.2340 OF 2020

                       DATTA DEVRAO WANOLE AND ANOTHER
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        988 WRIT PETITION NO.2365 OF 2020

                          LAXMIKANT VENKATRAO DABADE
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                                                              Page 2 of 7


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                                    VERSUS
              THE STATE OF MAHARASHTRA THROUGH THE SECRETARY
                                      WITH
                        87 WRIT PETITION NO.603 OF 2019

                             ASHWINI DIGAMBAR SAPRE
                                      VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                     WITHWITH
                         88 WRIT PETITION NO.1952 OF 2019

                      GANESH SHRIKANT CHOURE AND OTHERS
                                      VERSUS
                     THE STATE OF MAHARASHTRA AND ANOTHER
                                       WITH
                        89 WRIT PETITION NO.13504 OF 2019
                      WITH WP/1155/2020 WITH WP/1156/2020

                        AFSHAN JABEE SHAIKH ZAKIR
                                  VERSUS
                  THE STATE OF MAHARASHTRA AND OTHERS
                                   WITH
                      90 WRIT PETITION NO.10 OF 2020
          WITH WP/11959/2016 WITH WP/2958/2019 WITH WP/120/2020
                    WITH WP/139/2020 WITH WP/157/2020

                       SACHIN ABAJIRAO GUNALE AND OTHERS
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                         91 WRIT PETITION NO.212 OF 2020

                           NARHARI BALAJIRAO KOLGANE
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                         92 WRIT PETITION NO.217 OF 2020

                           JYOTI JEEVANRAO DEOGAONKAR
                                       VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                        WITH
                         93 WRIT PETITION NO.348 OF 2020

                      SONALI SUDHAKAR SALUNKHE AND OTHERS
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS

                                    WITH
                      94 WRIT PETITION NO.349 OF 2020
            WITH WP/372/2020 WITH WP/412/2020 WITH WP/428/2020

                       NAMDEV KUNDLIK CHAPKE AND OTHERS
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS

                                         WITH
                           95 WRIT PETITION NO.364 OF 2020
                                                                                  Page 3 of 7


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                       NARAYAN NAGORAO SHINDE AND OTHERS
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                         96 WRIT PETITION NO.401 OF 2020

                       ROHIT GAJANAN DESHMUKH AND OTHERS
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                         97 WRIT PETITION NO.488 OF 2020

                SHIVSHANKR RAJKUMAR BHAGYAWANT AND ANOTHER
                                   VERSUS
                    THE STATE OF MAHARASHTRA AND OTHERS
                                     WITH
                       98 WRIT PETITION NO.563 OF 2020

                              RAHUL RAMRAO REDDY
                                     VERSUS
                   THE STATE OF MAHARASHTRA AND OTHERSWITH
                         99 WRIT PETITION NO.618 OF 2020
                                WITH WP/651/2020

                       MANOJ DNYANBOBA MORE AND ANOTHER
                                      VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                         100 WRIT PETITION NO.679 OF 2020

                CHANDRAKALA SUDHAKAR YARKALWAD AND OTHERS
                                   VERSUS
                   THE STATE OF MAHARASHTRA AND OTHERS
                                    WITH
                      101 WRIT PETITION NO.743 OF 2020

                              SEEMA RANGRAO RUDRE
                                      VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                         102 WRIT PETITION NO.760 OF 2020

                         ASHWINI PUNDLIKRAO LAKHMAWAD
                                      VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                         103 WRIT PETITION NO.942 OF 2020

                             RANJANA CHILIYAJI MAGAR
                                      VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                         104 WRIT PETITION NO.953 OF 2020

                        MOHAMMAD WARIS SHAIKH ATAULLAH
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        105 WRIT PETITION NO.1124 OF 2020


                                                                              Page 4 of 7


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                      TEJSHRI MACHHINDRA BUWA AND OTHERS
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        106 WRIT PETITION NO.1222 OF 2020

                  DHANANJAY PRABHAKAR MAHAMUNI AND OTHERS
                                    VERSUS
                    THE STATE OF MAHARASHTRA AND OTHERS
                                      WITH
                       107 WRIT PETITION NO.1231 OF 2020
                     WITH WP/1248/2020 WITH WP/1339/2020

                        NAMDEV DATTA MODHE AND ANOTHER
                                      VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                        WITH
                         108 WRIT PETITION NO.1261 OF 2020

                       AJAY NAGNATHAPPA EKLARE AND OTHERS
                                      VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                        WITH
                         109 WRIT PETITION NO.1415 OF 2020
                                WITH WP/1444/2020

                      RAMESHWAR UKHARDU WAGH AND OTHERS
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        110 WRIT PETITION NO.1418 OF 2020

                   DNYANESHWAR VITHALRAO ARMAL AND OTHERS
                                    VERSUS
                     THE STATE OF MAHARASHTRA AND OTHERS
                                      WITH
                       111 WRIT PETITION NO.1464 OF 2020

                        VIJAY ARJUNRAO YEWALE AND OTHERS
                                      VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        112 WRIT PETITION NO.1482 OF 2020

                       RUPAJI KHIRBA KARHALE AND ANOTHER
                                      VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        113 WRIT PETITION NO.1544 OF 2020

                      ASHA GOVARDHAN SURSHETWAR
                                  VERSUS
        THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
                                   ...WITH
                     114 WRIT PETITION NO.1574 OF 2020

                      SANGITA MAROTRAO KADAM AND ANOTHER
                                     VERSUS
                      THE STATE OF MAHARASHTRA AND OTHERS
                                       WITH
                        115 WRIT PETITION NO.1662 OF 2020
                                                                               Page 5 of 7


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                            DNYANOBA NARSINGRAO DAWARGAYE
                                         VERSUS
                          THE STATE OF MAHARASHTRA AND OTHERS
                                           WITH
                            116 WRIT PETITION NO.1665 OF 2020

                 RANGNATH JAGANNATH SURYAWANSHI AND OTHERS
                                   VERSUS
      THE STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY AND OTHERS
                                     WITH
                      117 WRIT PETITION NO.1688 OF 2020

                                 SAVITA TRIMBAK GHADGE
                                         VERSUS
                          THE STATE OF MAHARASHTRA AND OTHERS
                                           WITH
                            118 WRIT PETITION NO.1745 OF 2020
                                    WITH WP/1846/2020

                          PRITI RAVINDRA WARGHANTE AND OTHERS
                                          VERSUS
                          THE STATE OF MAHARASHTRA AND OTHERS
                                           WITH
                            119 WRIT PETITION NO.2119 OF 2020

                       SURYAKANT BABANRAO BONDARE AND ANOTHER
                                         VERSUS
                         THE STATE OF MAHARASHTRA AND OTHERS
                                           WITH
                            120 WRIT PETITION NO.2121 OF 2020

                               ARUN PRAKASHRAO REKADAGE
                                         VERSUS
                          THE STATE OF MAHARASHTRA AND OTHERS
                                           WITH
                            121 WRIT PETITION NO.2126 OF 2020

                            JAGDISH BALAJI MANE AND ANOTHER
                                         VERSUS
                          THE STATE OF MAHARASHTRA AND OTHERS
                                           WITH
                            122 WRIT PETITION NO.2175 OF 2020

                          NITIN RAMRAO SURYAWANSHI AND OTHERS
                                          VERSUS
                          THE STATE OF MAHARASHTRA AND OTHERS
                                            WITH
                             123 WRIT PETITION NO.2177 OF 2020

                               PRAFUL VITTHALRAO SUROSHE
                                         VERSUS
                          THE STATE OF MAHARASHTRA AND OTHERS
                                      ...
Mr Maniyar Irfan D, Mr V. S. Panpatte, Mr Pawade Nilkanth R, Mr Jadhav
Chandrakant A , Mr Salgare Vitthal G., Mr Maney V. M. And Deshmukh
Pankaj P, Mr Kolhare S. R. And P S Kochar, Mr Tukaram Venjane, Mr Shinde
Dhananjay M., Mrs S.A. Dhumal(Tambat) Mrs. And Deokate Mayur G., Mr
Kotkar Sanjay D., Mr. Patil Vinod Prakash, Mr Shirsath P. B., Mr. Sandeep D

                                                                                   Page 6 of 7


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Munde Mr. Awale Girish L., Mr. Kshirsagar Gajanan K. Mr. Vishnu B. Madan,
Mr Jadhav Kaushalya K., Mr Jain Gajendra Devichand, Mr. Kawale Laxman
H., Mr. Sapkal V.D. Mr.Tripathi Manish P. Mr. Nagargoje Ankush N. Advocates
for the respective petitioners

Mrs M A Deshpande, Addl. G.P. for the respondents State.
Mr. Anup R Nikam and Mr N. S.Takale Advocates for                              the respective
respondents.

                                            CORAM   : S. V. GANGAPURWALA &
                                                      SHRIKANT D. KULKARNI, JJ.
                                            DATE    : 13th February, 2020
ORDER:

1. Leave to add party in Writ Petition Nos. 157/2020, 212/2020 , 217/2020, 942/2020. Mr. Nikam, learned counsel waives notice for the added party.

2. Adjournment is sought by Mr. Nikam so also Mr. Tekale, learned Advocates for the respondents.

3. At the request of Mr. Nikam, Mr. Tekale and learned AGP, place the matters on 05.03.2020. Afdavit shall be fled by the respondents, if they so desire, on or before the next date.

4. Interim orders passed earlier to continue till then.

5. Time to carryout amendment is extended by one week in W.P. No. 1988/2020.

(SHRIKANT D. KULKARNI, J.) (S.V.GANGAPURWALA, J.) JPC Page 7 of 7 ::: Uploaded on - 20/02/2020 ::: Downloaded on - 09/06/2020 11:02:51 :::