Bombay High Court
Namdev Datta Modhe And Another vs The State Of Maharashtra And Others on 13 February, 2020
Bench: S. V. Gangapurwala, Shrikant D. Kulkarni
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
969 WRIT PETITION NO.495 OF 2020
RAJKUMARI ANILRAO KADAM
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
970 WRIT PETITION NO.665 OF 2020
PRASHANT MANOHAR DALVE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
971 WRIT PETITION NO.672 OF 2020
YAMUNA BHARAT BUWA AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
972 WRIT PETITION NO.1108 OF 2020
UDDHAV LAXMAN GHATOL AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
973 WRIT PETITION NO.1123 OF 2020
MAHESH LAXMNARAO TAMBALEA ND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
974 WRIT PETITION NO.1538 OF 2020
SATISH ANANDRAO JADHAV AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
975 WRIT PETITION NO.1568 OF 2020
RAMESHWAR MADANRAO DHOPTE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
976 WRIT PETITION NO.1740 OF 2020
SANDHYA KISHANRAO KALYANKAR AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
977 WRIT PETITION NO.1935 OF 2020
AJAY MUKUND UMRAJKAR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
978 WRIT PETITION NO.1988 OF 2020
RAMESH BABURAO BUDHWARE
VERSUS
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THE STATE OF MAHARASHTRA AND OTHERS
WITH
979 WRIT PETITION NO.2008 OF 2020
SUREKHA CHOTURAM DHAKNE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
980 WRIT PETITION NO.2038 OF 2020
PUNDLIK SHRIPATRAO SANGVIKAR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
981 WRIT PETITION NO.2046 OF 2020
PANKAJ TUKARAM BHANDARE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
982 WRIT PETITION NO.2103 OF 2020
SAPANA RAGHUNATHRAO DESHMUKH
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
983 WRIT PETITION NO.2155 OF 2020
SANTOSH NARAYAN GADEKAR AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
984 WRIT PETITION NO.2161 OF 2020
AMOL SHIVAJI PATOLE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
985 WRIT PETITION NO.2266 OF 2020
ARCHANA SUDHAKAR WANARE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS
WITH
986 WRIT PETITION NO.2337 OF 2020
DIGAMBAR RAMCHANDRA BALATE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
987 WRIT PETITION NO.2340 OF 2020
DATTA DEVRAO WANOLE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
988 WRIT PETITION NO.2365 OF 2020
LAXMIKANT VENKATRAO DABADE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
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VERSUS
THE STATE OF MAHARASHTRA THROUGH THE SECRETARY
WITH
87 WRIT PETITION NO.603 OF 2019
ASHWINI DIGAMBAR SAPRE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITHWITH
88 WRIT PETITION NO.1952 OF 2019
GANESH SHRIKANT CHOURE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
WITH
89 WRIT PETITION NO.13504 OF 2019
WITH WP/1155/2020 WITH WP/1156/2020
AFSHAN JABEE SHAIKH ZAKIR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
90 WRIT PETITION NO.10 OF 2020
WITH WP/11959/2016 WITH WP/2958/2019 WITH WP/120/2020
WITH WP/139/2020 WITH WP/157/2020
SACHIN ABAJIRAO GUNALE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
91 WRIT PETITION NO.212 OF 2020
NARHARI BALAJIRAO KOLGANE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
92 WRIT PETITION NO.217 OF 2020
JYOTI JEEVANRAO DEOGAONKAR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
93 WRIT PETITION NO.348 OF 2020
SONALI SUDHAKAR SALUNKHE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
94 WRIT PETITION NO.349 OF 2020
WITH WP/372/2020 WITH WP/412/2020 WITH WP/428/2020
NAMDEV KUNDLIK CHAPKE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
95 WRIT PETITION NO.364 OF 2020
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NARAYAN NAGORAO SHINDE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
96 WRIT PETITION NO.401 OF 2020
ROHIT GAJANAN DESHMUKH AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
97 WRIT PETITION NO.488 OF 2020
SHIVSHANKR RAJKUMAR BHAGYAWANT AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
98 WRIT PETITION NO.563 OF 2020
RAHUL RAMRAO REDDY
VERSUS
THE STATE OF MAHARASHTRA AND OTHERSWITH
99 WRIT PETITION NO.618 OF 2020
WITH WP/651/2020
MANOJ DNYANBOBA MORE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
100 WRIT PETITION NO.679 OF 2020
CHANDRAKALA SUDHAKAR YARKALWAD AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
101 WRIT PETITION NO.743 OF 2020
SEEMA RANGRAO RUDRE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
102 WRIT PETITION NO.760 OF 2020
ASHWINI PUNDLIKRAO LAKHMAWAD
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
103 WRIT PETITION NO.942 OF 2020
RANJANA CHILIYAJI MAGAR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
104 WRIT PETITION NO.953 OF 2020
MOHAMMAD WARIS SHAIKH ATAULLAH
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
105 WRIT PETITION NO.1124 OF 2020
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TEJSHRI MACHHINDRA BUWA AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
106 WRIT PETITION NO.1222 OF 2020
DHANANJAY PRABHAKAR MAHAMUNI AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
107 WRIT PETITION NO.1231 OF 2020
WITH WP/1248/2020 WITH WP/1339/2020
NAMDEV DATTA MODHE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
108 WRIT PETITION NO.1261 OF 2020
AJAY NAGNATHAPPA EKLARE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
109 WRIT PETITION NO.1415 OF 2020
WITH WP/1444/2020
RAMESHWAR UKHARDU WAGH AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
110 WRIT PETITION NO.1418 OF 2020
DNYANESHWAR VITHALRAO ARMAL AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
111 WRIT PETITION NO.1464 OF 2020
VIJAY ARJUNRAO YEWALE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
112 WRIT PETITION NO.1482 OF 2020
RUPAJI KHIRBA KARHALE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
113 WRIT PETITION NO.1544 OF 2020
ASHA GOVARDHAN SURSHETWAR
VERSUS
THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
...WITH
114 WRIT PETITION NO.1574 OF 2020
SANGITA MAROTRAO KADAM AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
115 WRIT PETITION NO.1662 OF 2020
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DNYANOBA NARSINGRAO DAWARGAYE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
116 WRIT PETITION NO.1665 OF 2020
RANGNATH JAGANNATH SURYAWANSHI AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY AND OTHERS
WITH
117 WRIT PETITION NO.1688 OF 2020
SAVITA TRIMBAK GHADGE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
118 WRIT PETITION NO.1745 OF 2020
WITH WP/1846/2020
PRITI RAVINDRA WARGHANTE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
119 WRIT PETITION NO.2119 OF 2020
SURYAKANT BABANRAO BONDARE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
120 WRIT PETITION NO.2121 OF 2020
ARUN PRAKASHRAO REKADAGE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
121 WRIT PETITION NO.2126 OF 2020
JAGDISH BALAJI MANE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
122 WRIT PETITION NO.2175 OF 2020
NITIN RAMRAO SURYAWANSHI AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
123 WRIT PETITION NO.2177 OF 2020
PRAFUL VITTHALRAO SUROSHE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Mr Maniyar Irfan D, Mr V. S. Panpatte, Mr Pawade Nilkanth R, Mr Jadhav
Chandrakant A , Mr Salgare Vitthal G., Mr Maney V. M. And Deshmukh
Pankaj P, Mr Kolhare S. R. And P S Kochar, Mr Tukaram Venjane, Mr Shinde
Dhananjay M., Mrs S.A. Dhumal(Tambat) Mrs. And Deokate Mayur G., Mr
Kotkar Sanjay D., Mr. Patil Vinod Prakash, Mr Shirsath P. B., Mr. Sandeep D
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Munde Mr. Awale Girish L., Mr. Kshirsagar Gajanan K. Mr. Vishnu B. Madan,
Mr Jadhav Kaushalya K., Mr Jain Gajendra Devichand, Mr. Kawale Laxman
H., Mr. Sapkal V.D. Mr.Tripathi Manish P. Mr. Nagargoje Ankush N. Advocates
for the respective petitioners
Mrs M A Deshpande, Addl. G.P. for the respondents State.
Mr. Anup R Nikam and Mr N. S.Takale Advocates for the respective
respondents.
CORAM : S. V. GANGAPURWALA &
SHRIKANT D. KULKARNI, JJ.
DATE : 13th February, 2020
ORDER:
1. Leave to add party in Writ Petition Nos. 157/2020, 212/2020 , 217/2020, 942/2020. Mr. Nikam, learned counsel waives notice for the added party.
2. Adjournment is sought by Mr. Nikam so also Mr. Tekale, learned Advocates for the respondents.
3. At the request of Mr. Nikam, Mr. Tekale and learned AGP, place the matters on 05.03.2020. Afdavit shall be fled by the respondents, if they so desire, on or before the next date.
4. Interim orders passed earlier to continue till then.
5. Time to carryout amendment is extended by one week in W.P. No. 1988/2020.
(SHRIKANT D. KULKARNI, J.) (S.V.GANGAPURWALA, J.) JPC Page 7 of 7 ::: Uploaded on - 20/02/2020 ::: Downloaded on - 09/06/2020 11:02:51 :::