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State of Rajasthan - Section

Section 2 in Rajasthan Ropeway Rules, 2000

2. Definitions.

- In these rules, unless the subject or context otherwise requires-
(a)"Act" means the Rajasthan Ropeways Act, 1996 (Act No. 18 of 1997); and
(b)The terms and expressions used in the these rules but not defined shall have the meanings assigned to them under the Act or as have been provided thereunder.