Bombay High Court
Mr. E.R. Menon(Deceased) Thr Lrs. Smt. ... vs Mrs. Lorraine Dsouza Lawrence on 5 December, 2022
Author: R.I. Chagla
Bench: R.I. Chagla
30-IA-20373-2022.doc
Sharayu Khot.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 20373 OF 2022
IN
CIVIL REVISION APPLICATION NO. 253 OF 2010
Smt. Eledath Sarojini Menon & Ors. ...Applicants /
Appellants
Versus
Mr.s Lorraine D'Souza Lawrence ...Respondent
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Mr. Joel Carlos i/b. Siddharth Karpe, for the Applicant.
Mr. Nitin G. Raut, for Respondent.
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CORAM : R.I. CHAGLA J
DATE : 05 December 2022
ORDER :
1. By this Interim Application, the Applicants are seeking fixing of Civil Revision Application No. 253 of 2010 expeditiously in final hearing matters.
2. The Civil Revision Application has been mentioned previously and by orders of this Court has been placed on the final 1/2 ::: Uploaded on - 09/12/2022 ::: Downloaded on - 09/12/2022 22:57:34 ::: 30-IA-20373-2022.doc hearing board under caption of senior citizens in chronological order.
3. Civil Revision Application has till date has not been heard.
4. In view thereof, the Civil Revision Application shall be placed in the weekly board of 16th January 2023 under the caption of senior citizens.
5. Interim Application is accordingly, disposed of.
[R.I. CHAGLA J.] 2/2 ::: Uploaded on - 09/12/2022 ::: Downloaded on - 09/12/2022 22:57:34 :::