Supreme Court - Daily Orders
Union Of India vs Gaffur on 13 April, 2015
Bench: Vikramajit Sen, Abhay Manohar Sapre
ITEM NO.20 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
6354/2015
(Arising out of impugned final judgment and order dated 30/06/2014
in WPS No. 4762/2013 passed by the High Court Of Jharkhand At
Ranchi)
UNION OF INDIA Petitioner(s)
VERSUS
GAFFUR Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 13/04/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mrs. Kiran Suri, Sr. Adv.
Mrs. Bharathi Raju, Adv.
Mr. S.N. Bhatt, Adv.
Mr. Shreekant N. Terdal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Special Leave Petition is dismissed.
(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.04.15 16:51:40 IST Reason: