Delhi High Court - Orders
Nlc India Ltd vs Driplex Water Engineering Pvt Ltd on 21 August, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 153/2023 & I.A. 7826/2023
NLC INDIA LTD .....Petitioner
Through: Mr. Pallav Sisodia, Senior Advocate
with Mr. Anil Nag, Advocates.
versus
DRIPLEX WATER ENGINEERING PVT LTD .....Respondent
Through: Mr. Samrat Nigam, Senior Advocate
with Mr. Anil Dutt and Mr. Sarvesh Mehra,
Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 21.08.2025
1. At joint request, list on 18.12.2025.
2. Interim order to continue, till the next date of hearing.
JYOTI SINGH, J AUGUST 21, 2025 Shivam/Ch This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/08/2025 at 23:42:23