Supreme Court - Daily Orders
Castrol India Ltd. Through Its ... vs Joint Commnr. Of Income Tax, Special ... on 5 August, 2014
R ITEM NO.20 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 528/2012
CASTROL INDIA LTD. Appellant(s)
VERSUS
JOINT COMMNR. OF INCOME TAX, MUMBAI Respondent(s)
WITH
C.A. No. 529/2012
C.A. No. 530/2012
C.A. No. 531/2012
C.A. No. 532/2012
C.A. No. 533/2012
C.A. No. 534/2012
C.A. No. 535/2012
C.A. No. 536/2012
C.A. No. 537/2012
C.A. No. 538/2012
C.A. No. 539/2012
C.A. No. 540/2012
C.A. No. 541/2012
C.A. No. 542/2012
C.A. No. 543/2012
C.A. No. 544/2012
C.A. No. 545/2012
C.A. No. 546/2012
C.A. No. 547/2012
C.A. No. 548/2012
C.A. No. 549/2012
C.A. No. 550/2012
C.A. No. 551/2012
C.A. No. 8792/2012
C.A. No. 8793/2012
(With Office Report)
C.A. No. 8794/2012
(With Office Report)
C.A. No. 8795/2012
(With Office Report)
Signature Not Verified
C.A. No. 8796/2012
Digitally signed by
Hema Joshi
Date: 2014.08.07
(With Office Report)
17:34:34 IST
Reason:
C.A. No. 8797/2012
(With Office Report)
C.A. No. 8798/2012
(With Office Report)
-2-
Item No.20
SLP(C) No. 20345/2012
(With Office Report)
S.L.P.(C)...CC No. 23627/2012
(With Office Report)
SLP(C) No. 24317/2012
(With Office Report)
SLP(C) No. 24318/2012
(With Office Report)
SLP(C) No. 24319/2012
(With Office Report)
SLP(C) No. 1653/2013
(With Office Report)
SLP(C) No. 1696/2013
(With Office Report)
SLP(C) No. 5068/2013
(With Office Report)
SLP(C) No. 14304/2013
(With Office Report)
SLP(C) No. 18121/2013
(With Office Report)
Date : 05/08/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. Rustom B. Hathikhanawala ,Adv.
Ms Neha Agarwal, Adv.
Mr. E. C. Agrawala ,Adv.
Mr. Vijay Kumar ,Adv.
Mr Y.P.Mahajan, Adv.
Mrs. Anil Katiyar ,Adv.
Mr Pallav Palit, Adv.
M/s. Khaitan & Co. ,Adv.
M/s. K. J. John & Co. ,Adv.
For Respondent(s)
Mr. B. V. Balaram Das ,Adv.
Mr Y.P.Mahajan, Adv.
Mrs. Anil Katiyar ,Adv.
M/s. K. J. John & Co. ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
CIVIL APPEAL NOS. 528,536,539 AND 549 of 2012 Matters are complete for listing before the Hon’ble Court.
-3-Item No.20 As and when connected matters are complete, orders will be passed.
SLP(C) NO.20345/2012 Affidavit of dasti service with respect to sole respondent be filed within two weeks. SLP(C) NO.24317,24318,24319 OF 2012 Matters are reported to be complete. SLP(C) NOS. 1653,1696,5068,14304 of 2013 Last opportunity of three weeks is granted to the ld. counsel for the respondent for filing counter affidavit. SLP(C) NO.18121/2013 Petitioner to serve the standing counsel of respondent No.1. Notices be given dasti to him. Petitioner to file proof of service.
REMAINING MATTERS Deleted.
List again on 10.11.2014.
(PANKAJ BHANDARI) Registrar