Punjab-Haryana High Court
Jogender And Others vs The State Of Haryana And Others on 9 October, 2018
Author: Ritu Bahri
Bench: Ritu Bahri
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.15013 of 2017 (O&M)
Date of decision: 09.10.2018
Jogender and others
...........Petitioners
Versus
The State of Haryana and others
..........Respondents
CORAM:HON'BLE MS. JUSTICE RITU BAHRI
Present: Mr. Sachin Dhull, Advocate,
for Mr. Vijay Pal, Advocate,
for the petitioners.
Mr. Hitesh Pandit, Addl. A.G., Haryana.
Mr. Kanwal Goyal, Advocate,
for respondent-Haryana Staff Selection Commission.
***
Ritu Bahri, J.
For order, see detailed order of even date passed by this Court in CWP No. 14326 of 2017, titled as Sombir and others vs. State of Haryana and others.
(RITU BAHRI) 09.10.2018 JUDGE ajp Whether speaking/reasoned: Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 24-03-2019 12:35:26 :::