Allahabad High Court
Commissioner Of Income Tax ... vs M/S Sahara India Housing Corpn. Ltd. ... on 20 July, 2010
Bench: Uma Nath Singh, Devendra Kumar Arora
Court No. - 2 Case :- INCOME TAX APPEAL No. - 165 of 2005 Petitioner :- Commissioner Of Income Tax (Central),Kanpur Respondent :- M/S Sahara India Housing Corpn. Ltd. Lucknow Petitioner Counsel :- P.Agrawal Respondent Counsel :- Waseeq Uddin Ahmad,Amit Shukla Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora J. On request of learned counsel for respondent, let this matter be listed on 23.07.2010 within first ten items. Order Date :- 20.7.2010 Ashwini/ML