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Allahabad High Court

Commissioner Of Income Tax ... vs M/S Sahara India Housing Corpn. Ltd. ... on 20 July, 2010

Bench: Uma Nath Singh, Devendra Kumar Arora

Court No. - 2
Case :- INCOME TAX APPEAL No. - 165 of 2005

Petitioner :- Commissioner Of Income Tax (Central),Kanpur
Respondent :- M/S Sahara India Housing Corpn. Ltd. Lucknow
Petitioner Counsel :- P.Agrawal

Respondent Counsel :- Waseeq Uddin Ahmad,Amit Shukla

Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora J. On request of learned counsel for respondent, let this matter be listed on 23.07.2010 within first ten items. Order Date :- 20.7.2010 Ashwini/ML