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[Cites 0, Cited by 0] [Section 19(14)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(14)(xiii) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(xiii)the delivery of possession over lands and mines on the surrender, expiration or determination of the lease;