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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Andhra Pradesh - Subsection

Section 59(3) in Andhra Pradesh Chit Funds Act, 1971

(3)The Registrar or the Inspecting Officer may apply for assistance to an officer in charge of police station and take police officer to accompany and assist the Registrar or the Inspecting Officer in discharging his duties under this Act.