Supreme Court - Daily Orders
Mamta Sharma vs Rajesh Chandra Sharma on 7 February, 2019
Bench: Arun Mishra, Vineet Saran
ITEM NO.2 COURT NO.5 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 226/2019
MAMTA SHARMA Petitioner(s)
VERSUS
RAJESH CHANDRA SHARMA Respondent(s)
(FOR ADMISSION and IA No.19338/2019-EX-PARTE STAY and IA
No.19340/2019-EXEMPTION FROM FILING O.T.)
Date : 07-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Anando Mukherjee, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
No case for transfer is made out. The transfer petition is, accordingly, dismissed.
However, notice be issued to the respondent confined to the mediation. Let the parties appear before the Supreme Court Mediation Centre, New Delhi on 05.03.2019.
The petitioner to take necessary steps within three days from today.
In case the mediation is successful, let a report be placed before this Court.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified (NARENDRA PRASAD) Digitally signed by NARENDRA PRASAD Date: 2019.02.08 (JAGDISH CHANDER) COURT MASTER 19:27:31 IST Reason: COURT MASTER