Supreme Court - Daily Orders
M/S Jeevan Telecasting Corporation ... vs Asianet Satellite Communications Ltd. on 27 November, 2018
ITEM NO.53 REGISTRAR COURT. 2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
Civil Appeal No(s). 6839/2018
M/S JEEVAN TELECASTING CORPORATION LTD. Appellant(s)
VERSUS
ASIANET SATELLITE COMMUNICATIONS LTD. Respondent(s)
Date : 27-11-2018 This appeal was called on for hearing today.
For Appellant(s)
Ms. Lakshmi N. Kaimal, AOR
For Respondent(s)
Ms. Shirin Khajuria, AOR
Ms. Amrita Cheema,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete.
Learned counsel for the parties have not filed statement of case within the prescribed period.
Registry is directed to process the matter for being listed before the Hon'ble Court as per rules.
RAJESH KUMAR GOEL Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.11.27 16:34:33 IST Reason: